Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 1 in THE MADHYA PRADESH NAGARPALIK VIDHI (CHATURTH SANSHODHAN) ADHINIYAM, 2022

1. Short Title.

This Act may be called the Madhya Pradesh Nagarpalik Vidhi ( Chaturth Sanshodhan ) Adhiniyam , 2022.PART-I AMENDMENT TO THE MADHYA PRADESH MUNICIPAL CORPORATION ACT, 1956 (NO.23 Of 1956)