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[Cites 0, Cited by 0] [Section 9A(1)] [Section 9A] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 9A(1)(e) in Securities And Exchange Board Of India (Merchant Bankers) Regulations, 1992

(e)it shall abide by the regulations made under the Act in respect of the activites carried on by it as merchant banker.