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[Cites 0, Cited by 0] [Section 64(2)] [Section 64] [Entire Act]

State of Gujarat - Subsection

Section 64(2)(b) in The Gujarat Electricity Industry (Reorganisation and Regulation) Act, 2003

(b)the form and manner in which and the authority before whom the oath of office and secrecy shall be subscribed by the Chairperson and members under Section 8;