Punjab-Haryana High Court
Man Singh & Ors vs The S.D.O. (Civil) & Ors on 16 January, 2019
Author: G.S. Sandhawalia
Bench: G.S. Sandhawalia
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
RFA No.1920 of 1997 (O&M)
Date of Decision:16.01.2019
Man Singh and others .... Appellant(s)
Versus
The SDO (Civil), Rupnagar-cum-Land Acquisition Collector and another
....Respondent(s)
CORAM: HON'BLE MR. JUSTICE G.S. SANDHAWALIA
Present: Mr. Pritam Singh Saini, Advocate,
Mr. Arvind Mittal, Advocate,
Mr. Jaideep Verma, Advocate,
Mr. H.K. Brinda, Advocate for
Mr. Dharampal, Advocate and
Mr. R.K. Rathore, Advocate for
Mr. S.S. Rathore, Advocate for the landowners.
Ms. Simran Grewal, AAG, Punjab.
*****
G.S. SANDHAWALIA, J.
For orders, see detailed order of even date passed in RFA No.1821 of 1997 titled as "Malkiat Singh and another Vs. The SDO (Civil), Rupnagar-cum-Land Acquisition Collector and another."
(G.S. SANDHAWALIA) 16 January, 2019 JUDGE pvd Whether speaking/reasoned Yes/No Whether reportable Yes/No 1 of 1 ::: Downloaded on - 10-02-2019 02:55:20 :::