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Punjab-Haryana High Court

Man Singh & Ors vs The S.D.O. (Civil) & Ors on 16 January, 2019

Author: G.S. Sandhawalia

Bench: G.S. Sandhawalia

       IN THE HIGH COURT OF PUNJAB AND HARYANA
                    AT CHANDIGARH

                                        RFA No.1920 of 1997 (O&M)
                                        Date of Decision:16.01.2019


Man Singh and others                                         .... Appellant(s)

                               Versus

The SDO (Civil), Rupnagar-cum-Land Acquisition Collector and another

                                                          ....Respondent(s)


CORAM: HON'BLE MR. JUSTICE G.S. SANDHAWALIA

Present:   Mr. Pritam Singh Saini, Advocate,
           Mr. Arvind Mittal, Advocate,
           Mr. Jaideep Verma, Advocate,
           Mr. H.K. Brinda, Advocate for
           Mr. Dharampal, Advocate and
           Mr. R.K. Rathore, Advocate for
           Mr. S.S. Rathore, Advocate for the landowners.

           Ms. Simran Grewal, AAG, Punjab.

           *****

G.S. SANDHAWALIA, J.

For orders, see detailed order of even date passed in RFA No.1821 of 1997 titled as "Malkiat Singh and another Vs. The SDO (Civil), Rupnagar-cum-Land Acquisition Collector and another."

(G.S. SANDHAWALIA) 16 January, 2019 JUDGE pvd Whether speaking/reasoned Yes/No Whether reportable Yes/No 1 of 1 ::: Downloaded on - 10-02-2019 02:55:20 :::