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State of Rajasthan - Section

Section 83 in University of Udaipur Officers (Conditions of Service) Rules, 1976

83. Appeals against the orders of suspension and imposing penalty.

- A delinquent officer may appeal to the. Board of Control against an order of suspension or against an order imposing any of the penalties specified in Rule 76 passed by the Committee and to the Committee against such orders of the Vice-Chancellor.