Calcutta High Court
Shristi Infrastructure Development vs Patel Engineering Ltd on 29 July, 2009
Author: Indira Banerjee
Bench: Indira Banerjee
1
ORDER SHEET
AP No.291 of 2009
IN THE HIGH COURT AT CALCUTTA
ORIGINAL SIDE
In the matter of:
Shristi Infrastructure Development
Corporation Ltd.
Versus
Patel Engineering Ltd.
Before:
The Hon'ble Justice
Indira Banerjee
Date. 29.7.2009
The Court: Fresh notice be served on the respondent through a
courier of repute. An affidavit of service be affirmed and kept ready. The matter is made returnable after two weeks.
(Indira Banerjee, J.) SP/