Karnataka High Court
Sri P H Mukund Krishnegowda vs Karnatka Lokayukta on 22 June, 2009
Author: Subhash B.Adi
Bench: Subhash B.Adi
IN THE HIGH COURT 0? KARNATAKA AT BANGALORE
DATED THIS THE 2239 DAY 01:' JUNE 2909
BEFORE M J
THE HOIWBLE MR.JUS'i'ICE'. SUBHASH'v:B¥5I§.§::' 'A T' %' AV
mung PEIIQON "
SR1 P H MUKUND KIQISHNEGOWDA3
S/O. LATE HONNEGOWDA V
AGE 53 YEARS . ..
000 JOINT DERECTOR D1S'IfI%:.cT.' V --«
I1\¥DUS'I'RIES CENTER, CHIKK;AMAGAj§..C;RE' _% _
12/ 0. NATIVE cm 13 mpg, mom-{>ABE*I'rA Ialcgtgi. '
TURUVEKERE 'rAL1:1v:%,Tu:s1t{uR~Ij1s1':21c.:'r. ; 'V " .. PETITIONER
{By Sm vwmffiié. R}:iA:K,, VA1:>~;:1_" V' ;.
AND:
1 KARNATKA LG'E{AY'FJK'!TA., ' -
REP.BY.1Ts DEPUTY*SUPE£QIN'FENDEN'I'
OF POLICE " I ._ '
TUMKU I2 D:s'1*R-:c:'r._,TuMKuR.
A - .T.1p3o£;&cE''%'11isPEC*fC>'R'
- .. 'mgsqaraxa LOKAYUKTA
V _ *m;s::;§U»R":):sfrR1cr,*n1MKUR. .. RESPONDENTS
' id (Bys;-'ifrcs Afii';;,:§iAPPA, ADV) fiitiiit ' AA '*g_CRL.P PTLED UISXQSQ CR.P.C BY THE ADVOCATE FOR THE E?'E.'i'.I_'I'IC,'-NEE.' FRAYING THAT THIS Ir-ION'BLE COURT MAY BE PLEASEEE ._ SET ASIDE THE ORDER DATED 12.12.08 AME} QUASH THE FIR "AND ALL FURTHER PROCEEBINGS IN SF'L.C.C.NO.f287f08 ON THE _¢ §73'FIf.-.133 OF' DISTRICT JUDGE, TUMKUR. THIS" PETITION COMING ON FOR ADMISSION THIS DAY, THE COURF MADE THE. FOLLOWING: