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[Cites 0, Cited by 1] [Section 348] [Entire Act]

NCT Delhi - Subsection

Section 348(3) in The Delhi Municipal Corporation Act, 1957

(3)If it appears to the Commissioner that danger from a building which is in a ruinous condition or likely to fall is imminent, he may, before making the order aforesaid, fence off, demolish, secure or repair the said building or take such steps as may be necessary to prevent the danger.