Madhya Pradesh High Court
Ms. Heena Gupta vs Icmr Nireh Department Of Health ... on 13 November, 2024
Author: Vijay Kumar Shukla
Bench: Vijay Kumar Shukla
1 WP-27476-2024 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 27476 of 2024 (MS. HEENA GUPTA Vs ICMR NIREH DEPARTMENT OF HEALTH RESEARCH MINISTRY OF HEALTH AND FAMILY WELFARE GOVERNMENT OF INDIA ) Dated : 13-11-2024 Due to paucity of time, matter could not be taken up. List after two weeks.
IR (if any) to continue till next date of hearing.
(VIJAY KUMAR SHUKLA) JUDGE VM Signature Not Verified Signed by: VARGHESE MATHEW Signing time: 13-11-2024 17:41:56