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Union of India - Section

Section 15 in The Harbour Craft Rules for the Port of Madras, 1935

15. Harbour craft not to obstruct vessels and boats.

-All harbour crafts shall keep out of the way and shall not obstruct or hinder the movements
(a)of vessels manoeurring into or out of or within the harbour; or
(b)of boats employed in passing lines to the buoys or quays.