Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 32 in Assam Opium Rules 32. Stock in hand to be reported. - Every licensed vendor shall report to the Deputy Commissioner, the Sub-divisional Officer or the Superintendent of Excise on the 1st of each month the shock he has in hand.
