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[Cites 0, Cited by 0] [Section 36(5)] [Section 36] [Entire Act]

State of Gujarat - Subsection

Section 36(5)(i) in Bhakta Kavi Narsinh Mehta University Act, 2015

(i)the Executive Council shall, before proposing the draft of such Statutes, ascertain and consider the views of the concerned officer, authority or Board concerned; and