Section 9 in Delhi Prisons (Transfer of Prisoner, Labour and Jail Industry, Food, Clothings and Sanitation) Rules, 1988
9. District Magistrate and District Superintendent of Police or Commissioner of Police, Delhi to be informed of certain removals before hand.
- Where the removal of any prisoner is likely to attract public attention, the Superintendent shall send an advance intimation of such removal to the Commissioner of Police.
