[Cites 0, Cited by 0]
[Section 7]
[Entire Act]
State of Jharkhand - Subsection
Section 7(3) in The Bihar Buildings (Lease, Rent and Eviction) Control Rules, 1955
| Ordinary Copy | Urgent Copy | |
| (i) Copying fee for every 153 words, or less of thetypewritten document. | 25 Paise | 50 Paise |
| (ii) Authentication fee | 50 Paise | 62 Paise |