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Union of India - Section

Section 2018 in Paradip Port Harbour Craft Rules 1967

2018.

G.S.R 980, dated 24th June, 1967 - In exercise of the powers conferred by subsection (1) of section 6 of the Indian Ports Act, 1908 (15 of 1908), the Central Government hereby makes the following Harbour Craft Rules for the port of Paradip the same having been previously published as required by sub-section (2) of the said section 6, namely:-