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State of Andhra Pradesh - Section

Section 36 in Andhra Pradesh Excise (Grant of licence of selling by in-house and conditions of licence) Rules, 2005

36. Licensee to maintain brand-wise accounts.

- The license shall also maintain in the Daily Brand-wise account in Form DA-2, and furnish a statement before the 5th of each month to the Excise Superintendent and local Proh. & Excise Inspector. The register shall be got authenticated by the Excise Superintendent before use and the pages machine numbered serially.