Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Karnataka - Subsection Section 3(14) in The Karnataka General Clauses Act, 1899 (14)"The words "revenue year" [revenue year] [substituted for certain words by Act X of 1950]" shall mean the year commencing on the first day of July;
