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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(2)(c) in The Indian Stamp Act, 1899

(c)in the case of bills of exchange or promissory notes [* * *] [The words "written in any Oriental language" omitted by Act 43 of 1955, Section 5 (w.e.f. 1.4.1956).]the size of the paper on which they are written