Section 2(4)(iii) in The M.P. Shram Kalyan Nidhi Adhiniyam, 1982

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State of Madhya Pradesh - Subsection

Section 2(4)(iii) in The M.P. Shram Kalyan Nidhi Adhiniyam, 1982

(iii)in any other case, the person, who, or the authority which, has the ultimate control over the affairs of the establishment and where the said affairs are entrusted to any other person, whether called a Manager, Managing Director or by any other name, such person;

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State of Madhya Pradesh - Subsection

Section 2(4)(iii) in The M.P. Shram Kalyan Nidhi Adhiniyam, 1982