Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Andhra Pradesh - Subsection Section 5(iii) in Amalgamation of Andhra Bank and Corporation Bank into Union Bank of India Scheme, 2020 (iii)the entire share capital of Transferor Banks shall, without any further act, deed or instrument, stand cancelled; and
