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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Tamilnadu - Subsection

Section 22(7) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(7)The ballot box shall then be closed, secured, sealed and placed in full view.Explanation. - The specification of ballot boxes, size, shape and material to be used shall, however, be decided by the Collector to ensure secrecy in voting.