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State of Goa - Section

Section 23 in The Goa, Daman and Diu School Education Rules, 1986

23. Discipline, punishment etc.

(1)The observance of rules of discipline and good behaviour shall be a condition essential to a student's continuance in a school.
(2)In case of breach of discipline by a student below the age of 14 years, if the Director is satisfied that continuance of such a student in the school in which he is studying, is likely to be detrimental to the general tenor or discipline of the school, he may send such a student to such special school as he may think fit.