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State of Rajasthan - Section

Section 83 in The Rajasthan Municipalities Accounts Rules, 1963

83. Register of loans.

- All loans received by the Board shall be recorded in a register of loans in form 40 each installment of the loan, as it is taken being recorded in column 4. Each entry in the register shall be attested by the Executive Officer. A separate page shall be opened for each loan and loans from Government shall be kept distinct from loans received from other sources.