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[Cites 0, Cited by 0] [Section 15(7)] [Section 15] [Entire Act]

State of Andhra Pradesh - Subsection

Section 15(7)(D) in Andhra Pradesh Real Estate (Regulation and Development) Rules, 2017

(D)Authenticated copy of the layout plan of the project or the phase thereof, and also the layout plan of the whole project as sanctioned by the competent authority;