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Pr. Commissioner Of Income Tax 6 Delhi vs Make My Trip India Pvt. Ltd on 9 July, 2018

Bench: Rohinton Fali Nariman, Indu Malhotra

     ITEM NO.31                               COURT NO.9                  SECTION XIV

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

                          SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 22767/2018

     (Arising out of impugned final judgment and order dated 07-11-2017
     in ITA No. 881/2017 passed by the High Court Of Delhi At New Delhi)

     PR. COMMISSIONER OF INCOME TAX 6 DELHI                                Petitioner(s)

                                                     VERSUS

     MAKE MY TRIP INDIA PVT. LTD                                           Respondent(s)

     (FOR ADMISSION and I.R. and IA No.86279/2018-CONDONATION OF DELAY
     IN FILING and IA No.86281/2018-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT )

     Date : 09-07-2018 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                             HON'BLE MS. JUSTICE INDU MALHOTRA


     For Petitioner(s)                   Mr. A.N.S. Nadkarni, ASG
                                         Ms. Nivedita Nair, Adv.
                                         Mr. Gautam Sharma, Adv.
                                         Mr. S.A. Haseeb, Adv.
                                         Mrs. Anil Katiyar, AOR

     For Respondent(s)                   Mr. Mayank Nagi, Adv.
                                         Mr. Shekhar Prit Jha, Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Application seeking exemption from filing certified copy of the impugned order is allowed.

Issue notice.

Tag with SLP (C) No. 21367/2015 etc. Digitally signed by R NATARAJAN Date: 2018.07.09 16:55:28 IST Reason: (R. NATARAJAN) (SAROJ KUMARI GAUR) COURT MASTER (SH) BRANCH OFFICER