Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 50] [Entire Act]

Union of India - Subsection

Section 50(1) in The Gas Cylinders Rules, 2016

(1)A license or approval, as the case may be, under these rules may be granted by the Chief Controller or Controller on payment of the fee specified in Schedule V.