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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(1)(A) in The Foreign Exchange Management (Manner of Receipt and Payment) Regulations, 2016

(A)[Members of Asian Clearing Union (ACU)] [Substituted 'Members of the Asian Clearing Union' by Notification No. FEMA 14(R)/(2)/2020-RB, dated 04.03.2020 (w.e.f. 2.5.2016).]
(i)Bangladesh, Myanmar, Pakistan, Sri Lanka & Republic of Maldives -