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State of West Bengal - Section

Section 3 in The West Bengal State Dental Service Act, 2009.

3. Constitution of State Dental Service.

- With effect from such date as the State Government may, by notification, appoint in this behalf, there shall be constituted the following State Dental Services and different dates may be appointed for different services, namely:-
(1)the West Bengal Dental Education Service;
(2)the West Bengal Dental Service.