Calcutta High Court
Skipper Limited vs Biswajit Saha & Anr on 15 February, 2018
Author: Sahidullah Munshi
Bench: Sahidullah Munshi
OD-1
ORDER SHEET
CS 35 of 2016
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
[COMMERCIAL DIVISION]
SKIPPER LIMITED
Versus
BISWAJIT SAHA & ANR.
BEFORE:
The Hon'ble JUSTICE SAHIDULLAH MUNSHI
Date : 15th February, 2018.
Appearance:
Mr. Uttam Sharma, Adv.
...for the plaintiff The Court : On the prayer of learned counsel appearing for the plaintiff, three weeks further time is granted to cause substituted service.
Let this matter go out of the list with liberty to mention.
(SAHIDULLAH MUNSHI, J.) sp3