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Calcutta High Court

Skipper Limited vs Biswajit Saha & Anr on 15 February, 2018

Author: Sahidullah Munshi

Bench: Sahidullah Munshi

OD-1
                                  ORDER SHEET

                                  CS 35 of 2016

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                            [COMMERCIAL DIVISION]


                                SKIPPER LIMITED
                                     Versus
                             BISWAJIT SAHA & ANR.



  BEFORE:
  The Hon'ble JUSTICE SAHIDULLAH MUNSHI

Date : 15th February, 2018.

Appearance:

Mr. Uttam Sharma, Adv.
...for the plaintiff The Court : On the prayer of learned counsel appearing for the plaintiff, three weeks further time is granted to cause substituted service.
Let this matter go out of the list with liberty to mention.
(SAHIDULLAH MUNSHI, J.) sp3