Himachal Pradesh High Court
Tarsem Singh And Others vs . Ramesh Chand And Others on 5 April, 2023
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Tarsem Singh and others vs. Ramesh Chand and others .
RSA No. 706 of 2008 05.04.2023 Present: Mr. Divya Raj Singh, Advocate for the appellants.
Ms. Amita Chandel, Advocate vice Ms. Anaida Kuthiala, Advocater for respondents No. 1 to 3, 4(a) to 4(c) and 5 to 8.
Respondents No. 9 to 21, 23 and 24 are ex parte.
deleted.
r to Names of respondents No. 22 and 25 to 27 stand CMP No. 17339 of 2022 This application has been filed by the applicants/ respondents to bring on record the factum of death of appellant No. 3.
The application is disposed of by taking on record the factum of death of appellant No. 3.
CMP(M) No. 1628 and 1629 of 2022 Notice to the proposed legal representatives, returnable for 29.05.2023. Steps for service be taken within one week.
List on 29.05.2023.
(Ajay Mohan Goel) Judge April 05, 2023 (narender) ::: Downloaded on - 05/04/2023 20:36:53 :::CIS