Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 880 in Punjab Jail Manual 880. Inspector General to issue orders. - The Inspector-General shall issue such orders as he may consider necessary and as are not inconsistent with the instructions of Government, for the health and comfort of every State prisoner.
