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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Goa - Subsection

Section 8(3) in The Goa Private Security Agencies Rules, 2008

(3)The Controlling Authority shall obtain the reports from the District Superintendent of Police of the concerned District as required under sub-rule (2), within a period of 15 days from the date of receipt of a copy of application and its attachments if any.