Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 87A] [Entire Act] State of Karnataka - Subsection Section 87A(1) in Karnataka Housing Board Act, 1962 (1)The State Government shall have general administrative control and supervision over all the activities and affairs of the Board.