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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(2)(i) in The Inland Vessels (Grant of Certificate of Competency to Engineers and Engine Drivers) (Orissa) Rules, 1989

(i)he must have served for a period of not less than three years as an apprentice in an approved marine workshop and have served for six months in the engine room of a mechanically propelled vessel having engine of not less than 85 brake horse-power or nine months in a vessel having an engine of not less than 40 brake horse-power; or