Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50(1)] [Section 50] [Entire Act] State of Haryana - Subsection Section 50(1)(v) in Haryana Registration and Regulation of Societies Act, 2012 (v)a copy each of the balance-sheet, receipt expenditure statement and the auditors report duly certified by the auditor; and