Delhi High Court - Orders
South Delhi Municipal Corporation vs Jmc Projects India Ltd on 24 January, 2024
Author: Dinesh Kumar Sharma
Bench: Dinesh Kumar Sharma
$~31
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 293/2021, I.A. 12797/2021
SOUTH DELHI MUNICIPAL CORPORATION ..... Petitioner
Through: Mr. Sanjay Poddar Sr. Advocate (VC)
with Ms. Aakansha Kaul, Mr. Govind
Kumar, & Mr. Basant Sawaria, Mr.
Aman Sahani, Ms. Versha Singh, Mr.
Satya Sabharwal, Ms. Rhea
Borkotoky Advocates for SDMC.
versus
JMC PROJECTS INDIA LTD ..... Respondent
Through: Mr. Arvind Nigam, Sr. Adv. with Ms.
Prity Sharma, Mr., Sandeep Ratra,
Advs.
CORAM:
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 24.01.2024 In view of hearing in "part heard matters" in CRL.L.P. 185/2018 titled CENTRAL BUREAU OF INVESTIGATION v. A RAJA & ORS. and CRL.L.P. 257/2018 titled CENTRAL BUREAU OF INVESTIGATION v. RAVI KANT RUIA & ORS., it would not be possible to hear the matter.
List for further arguments on 02.04.2024.
DINESH KUMAR SHARMA, J JANUARY 24, 2024 Pallavi This is a digitally signed order.
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