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Delhi High Court - Orders

South Delhi Municipal Corporation vs Jmc Projects India Ltd on 24 January, 2024

Author: Dinesh Kumar Sharma

Bench: Dinesh Kumar Sharma

                                    $~31
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           O.M.P. (COMM) 293/2021, I.A. 12797/2021
                                                SOUTH DELHI MUNICIPAL CORPORATION                                                ..... Petitioner
                                                                                      Through:                 Mr. Sanjay Poddar Sr. Advocate (VC)
                                                                                                               with Ms. Aakansha Kaul, Mr. Govind
                                                                                                               Kumar, & Mr. Basant Sawaria, Mr.
                                                                                                               Aman Sahani, Ms. Versha Singh, Mr.
                                                                                                               Satya    Sabharwal,    Ms.     Rhea
                                                                                                               Borkotoky Advocates for SDMC.
                                                                                      versus

                                                JMC PROJECTS INDIA LTD                                                          ..... Respondent
                                                                                      Through:                 Mr. Arvind Nigam, Sr. Adv. with Ms.
                                                                                                               Prity Sharma, Mr., Sandeep Ratra,
                                                                                                               Advs.

                                                CORAM:
                                                HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
                                                                   ORDER

% 24.01.2024 In view of hearing in "part heard matters" in CRL.L.P. 185/2018 titled CENTRAL BUREAU OF INVESTIGATION v. A RAJA & ORS. and CRL.L.P. 257/2018 titled CENTRAL BUREAU OF INVESTIGATION v. RAVI KANT RUIA & ORS., it would not be possible to hear the matter.

List for further arguments on 02.04.2024.

DINESH KUMAR SHARMA, J JANUARY 24, 2024 Pallavi This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/01/2024 at 23:25:52