Rajasthan High Court - Jodhpur
Bot Lal vs The State Of Rajasthan on 4 November, 2019
Bench: Indrajit Mahanty, Pushpendra Singh Bhati
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
D.B. Civil Writ Petition No. 9500/2018
Bot Lal
----Petitioner
Versus
The State Of Rajasthan
----Respondent
For Petitioner(s) : None present
For Respondent(s) : None present
HON'BLE THE CHIEF JUSTICE MR. INDRAJIT MAHANTY
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
Order 04/11/2019 List on 08.11.2019.
(DR. PUSHPENDRA SINGH BHATI),J (INDRAJIT MAHANTY),CJ 164-Kshama Dixit/-
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