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Rajasthan High Court - Jodhpur

Bot Lal vs The State Of Rajasthan on 4 November, 2019

Bench: Indrajit Mahanty, Pushpendra Singh Bhati

                                         HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         JODHPUR

                                                 D.B. Civil Writ Petition No. 9500/2018

                                   Bot Lal
                                                                                                      ----Petitioner
                                                                       Versus
                                   The State Of Rajasthan
                                                                                                    ----Respondent


                                   For Petitioner(s)         :     None present
                                   For Respondent(s)         :     None present



                                     HON'BLE THE CHIEF JUSTICE MR. INDRAJIT MAHANTY
                                        HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI

Order 04/11/2019 List on 08.11.2019.

(DR. PUSHPENDRA SINGH BHATI),J (INDRAJIT MAHANTY),CJ 164-Kshama Dixit/-

(Downloaded on 04/11/2019 at 08:39:17 PM)

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