Madhya Pradesh High Court
Dilip Singh vs Shivnarayan Verma on 21 June, 2021
Author: Nandita Dubey
Bench: Nandita Dubey
1 CRA-2066-2021 The High Court Of Madhya Pradesh CRA-2066-2021 (DILIP SINGH Vs SHIVNARAYAN VERMA AND OTHERS) 1 Jabalpur, Dated : 21-06-2021 Heard through Video Conferencing. As prayed by Shri J.L. Soni, learned counsel for the appellant, list this matter after three weeks.
(NANDITA DUBEY) JUDGE b Signature Not Verified SAN Digitally signed by BHARTI GADGE Date: 2021.06.21 16:37:11 IST