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[Cites 0, Cited by 0] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(5) in The Academy Of Scientific And Innovative Research Act, 2011

(5)Three members of the selection committee referred to in sub-section (1) shall form quorum for the meeting of the committee:Provided that no person shall be selected or nominated as Director unless such person is an Indian citizen.