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State of Assam - Section

Section 4 in The Assam Technical Education Service Rules, 1981

4. Strength of service.

- The strength of each cadre for each category of post in a class of the services shall be determined by the Governor from time to time. The strength of the cadre of the service of the date of commencement of these rules shall be as shown in Schedule 11.Provided that Governor may hold in abeyance any post as and when considered necessary.