Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Tamilnadu - Subsection Section 20(4) in Tamil Nadu Recognised Private Schools (Regulation) Rules, 1974 (4)Such closure shall take effect from the date of expiry (31st May) of the academic year, as specified by the competent authority permitting the closure.
