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[Cites 0, Cited by 1] [Section 87] [Entire Act]

State of West Bengal - Subsection

Section 87(4) in The West Bengal Co-Operative Societies Act, 1983

(4)Every member of a co-operative housing society shall be entitled to an undivided interest in the common areas and facilities pertaining to the plot of land or house or apartment allotted to him.