Section 55(3) in The Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987
(3)Until a scheme is framed under sub-section (1) the [Dharmika Parished] [Substituted 'Commissioner' by Act No. 33 of 2007, dated 11.12.2007.] may appoint a fit person to manage the properties of math and its endowment.
