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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 1(2) in The Jammu and Kashmir Pharmacy Act, 2011

(2)It extends to the Municipalities of Jammu and Srinagar, but the Government may, by notification, [extend it to the other parts of the State.] [Extended vide Annexure 'B' to C.O. No. 1598-C of 1956 dated 24-08-1956.]