Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Jharkhand - Subsection

Section 6(1) in Bihar Documents Writers' Licensing Rules, 1968

(1)An examination to be called "The Document Writers Licensing Test" shall be conducted by the licensing authority. The time and place of the examination and other details shall be notified by the licensing authority in the matter decided by him.