Supreme Court - Daily Orders
Ram Gopal Kudal vs Additional Commissioner Of Customs ... on 31 August, 2015
Bench: Chief Justice, Amitava Roy
ITEM NO.47 COURT NO.1 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 24316/2015
(Arising out of impugned final judgment and order dated 26/06/2015
in CMA No. 1235/2015 passed by the High Court of Madras)
RAM GOPAL KUDAL Petitioner(s)
VERSUS
ADDITIONAL COMMISSIONER OF CUSTOMS (DEEC) CHENNAI Respondent(s)
(with interim relief)
Date : 31/08/2015 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE AMITAVA ROY
For Petitioner(s) Mr. Alok Yadav, Adv.
Mr. Somnath Shukla, Adv.
Mr. Udit Jain, Adv.
Mr. Harish Pandey,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioner, on instructions, seeks leave of the Court to withdraw the special leave petition.
Permission sought for is granted. The special leave petition is disposed of as withdrawn.
(Neetu Khajuria) (Vinod Kulvi) Sr.P.A. Assistant Registrar Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2015.09.01 09:33:51 IST Reason: