Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 24] [Entire Act] State of Maharashtra - Subsection Section 24(1) in The Maharashtra Irrigation Act, 1976 (1)That he is ready to defray all the expenses necessary for acquiring the land and constructing such field-channel;
