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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Madhya Pradesh - Subsection

Section 16(1) in The M.P. Boilers Rules, 1969

(1)[The Chief Inspector shall work under the administrative control of the Director of Industries, Madhya Pradesh and shall submit to him-] [Substituted by Madhya Pradesh Gazette, Part IV, dated 16-6-1972.]
(i)an annual report on the administration of the Act;
(ii)such other reports and returns as may be called for.