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[Cites 0, Cited by 0] [Section 4(9)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(9)(a) in The Energy Conservation (Partial Risk Guarantee Fund for Energy Efficiency) Rules, 2016

(a)any project in respect of which performance risks are additionally covered under a scheme operated or administered by deposit insurance and credit guarantee corporation or the Reserve Bank of India, to the extent they are so covered;