Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of Punjab - Subsection

Section 69(a) in The Punjab Opium Orders, 1956

(a)to the Deputy Excise and Taxation Commissioner when th Order is made by an Excise Officer below the rank of Deputy Excise and Taxation Commissioner.